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[Cites 0, Cited by 0] [Section 13(6)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(6)(a) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

(a)to manage the property and investments of the University including trust and endowed property in accordance with the decision of the Finance Committee and the Governing Council;