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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(3)(b) in Finance Act, 2012

(b)the amount that would not have been so charged had the amount actually utilized for the purchase of the new asset within the period specified in sub-section (1) been the cost of the new asset,