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State of Assam - Section

Section 12 in The Assam Muslim Marriages And Divorces Registration Act, 1935

12. Index to be kept

In every office in which any register hereinbefore mentioned is kept, there shall be prepared a current index of the contents of such register; and every entry in such index shall be made, so far as practicable, immediately after the Muslim Registrar has made an entry in any such register.