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[Cites 0, Cited by 6] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(4) in The Limitation Act, 1963

(4)Sections 25 and 26 and the definition of “easement” in section 2 shall not apply to cases arising in the territories to which the Indian Easements Act, 1882 (5 of 1882), may for the time being extend.