Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(4) in West Bengal State Council of Technical and Vocational Education and Skill Development Act, 2013

(4)All regulations approved by the State Government shall be published in the Official Gazette.