Delhi High Court - Orders
M/S Schenck Process Solutions India ... vs Gail India Limited & Anr on 29 January, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7921/2023, CM APPL. 30569/2023 & CM APPL.
30570/2023
M/S SCHENCK PROCESS SOLUTIONS INDIA PRIVATE
LIMITED .....Petitioner
Through: Mr. Prashant MS, Advocate with Ms.
Aishwarya Kaushiq and Lokesh,
Advocates.
versus
GAIL INDIA LIMITED & ANR. .....Respondents
Through: Mr. Ajit Pudussery, Advocate with
Mr. Ashutosh Baweza, Advocate for
R-1.
Mr. Sandeep Kumar Mahapatra,
CGSC with Mr. Tribhuvan, Adv. for
R-2.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 29.01.2025 List on 25.03.2025.
DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J JANUARY 29, 2025 "shailendra"
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