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Delhi High Court - Orders

M/S Schenck Process Solutions India ... vs Gail India Limited & Anr on 29 January, 2025

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

                                    $~32
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    W.P.(C) 7921/2023, CM APPL. 30569/2023 & CM APPL.
                                         30570/2023
                                         M/S SCHENCK PROCESS SOLUTIONS INDIA PRIVATE
                                         LIMITED                                   .....Petitioner
                                                        Through: Mr. Prashant MS, Advocate with Ms.
                                                                 Aishwarya Kaushiq and Lokesh,
                                                                 Advocates.
                                                                                      versus

                                                GAIL INDIA LIMITED & ANR.               .....Respondents
                                                              Through: Mr. Ajit Pudussery, Advocate with
                                                                       Mr. Ashutosh Baweza, Advocate for
                                                                       R-1.
                                                                       Mr. Sandeep Kumar Mahapatra,
                                                                       CGSC with Mr. Tribhuvan, Adv. for
                                                                       R-2.

                                                CORAM:
                                                HON'BLE THE CHIEF JUSTICE
                                                HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                             ORDER

% 29.01.2025 List on 25.03.2025.

DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J JANUARY 29, 2025 "shailendra"

This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/02/2025 at 21:28:22