Jharkhand High Court
M/S Assotech New City Llp And Assotech ... vs The State Of Jharkhand Through The Chief ... on 21 January, 2026
Author: Rajesh Kumar
Bench: Rajesh Kumar
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(C) No.7755 of 2025
....
M/s Assotech New City LLP and Assotech Sun Growth Adobe LLP represented through authorized signatory Jyoti Prakash Sinha .... Petitioner Versus The State of Jharkhand through the Chief Secretary, Dhurwa, Ranchi & Ors.
.... Respondents ....
CORAM: HON'BLE MR. JUSTICE RAJESH KUMAR For the Petitioner : Mr. Ajay Kr. Sah, Adv. For the State : Mr. Sonal Tiwary, AC to AG ....
02/21.01.2026
1. Learned counsel for the respondents is directed to file response.
2. Put up this case after three weeks.
(Rajesh Kumar, J.) 21.01.2026 Shahid/ uploaded