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Jharkhand High Court

M/S Assotech New City Llp And Assotech ... vs The State Of Jharkhand Through The Chief ... on 21 January, 2026

Author: Rajesh Kumar

Bench: Rajesh Kumar

                       IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                     W.P.(C) No.7755 of 2025
                                           ....

M/s Assotech New City LLP and Assotech Sun Growth Adobe LLP represented through authorized signatory Jyoti Prakash Sinha .... Petitioner Versus The State of Jharkhand through the Chief Secretary, Dhurwa, Ranchi & Ors.

.... Respondents ....

CORAM: HON'BLE MR. JUSTICE RAJESH KUMAR For the Petitioner : Mr. Ajay Kr. Sah, Adv. For the State : Mr. Sonal Tiwary, AC to AG ....

02/21.01.2026

1. Learned counsel for the respondents is directed to file response.

2. Put up this case after three weeks.

(Rajesh Kumar, J.) 21.01.2026 Shahid/ uploaded