Bombay High Court
Transpower Corporation (Psmk) vs The Official Liquidator Of Transpower ... on 29 August, 2018
Author: K.R. Shriram
Bench: K.R. Shriram
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMPANY APPLICATION NO. 577 OF 2016
In
COMPANY PETITION 606 OF 1998
Transpower Corporation (psmk) ....Petitioner
V/S
The Official Liquidator Of Transpower ....Respondent
Engineering Ltd. And Another WITH COMPANY APPLICATION NO. 130 OF 2017 In COMPANY PETITION 606 OF 1998 Transpower Kamagar Sanghatana ....Petitioner V/S The Official Liquidator For M/s Transpower ....Respondent Engineering Ltd And 2 Ors Mr. Prathamesh Kamat a/w Mr. C. N. Mehta i/b MMK Law Associates for Applicant in CA/577/2016; Mr. Vedchetan Patil i/b Pankaj Pandey for Respondent No. 2 in CA/577/2016 and for Applicant in CA/130/2017; Mr. Prashant R. Chavan a/w Mr. Ravindra Chile i/b Navdeep Vora Associates for Respondent No. 3 in CA/130/2017; Mr. Naushad Engineer for Official Liquidator; Mr. Mahendhar Aithe, Company Prosecutor for Official Liquidator.
CORAM : K.R. SHRIRAM, J
DATE : 29th August, 2018
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P.C. :
Stand over to 12 September 2018.
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