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Bombay High Court

Transpower Corporation (Psmk) vs The Official Liquidator Of Transpower ... on 29 August, 2018

Author: K.R. Shriram

Bench: K.R. Shriram

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

         COMPANY APPLICATION NO. 577 OF 2016
                         In
            COMPANY PETITION 606 OF 1998

 Transpower Corporation (psmk)                                 ....Petitioner
              V/S
 The Official Liquidator Of Transpower                      ....Respondent

Engineering Ltd. And Another WITH COMPANY APPLICATION NO. 130 OF 2017 In COMPANY PETITION 606 OF 1998 Transpower Kamagar Sanghatana ....Petitioner V/S The Official Liquidator For M/s Transpower ....Respondent Engineering Ltd And 2 Ors Mr. Prathamesh Kamat a/w Mr. C. N. Mehta i/b MMK Law Associates for Applicant in CA/577/2016; Mr. Vedchetan Patil i/b Pankaj Pandey for Respondent No. 2 in CA/577/2016 and for Applicant in CA/130/2017; Mr. Prashant R. Chavan a/w Mr. Ravindra Chile i/b Navdeep Vora Associates for Respondent No. 3 in CA/130/2017; Mr. Naushad Engineer for Official Liquidator; Mr. Mahendhar Aithe, Company Prosecutor for Official Liquidator.

        CORAM :                K.R. SHRIRAM, J
        DATE :                 29th August, 2018


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  P.C. :

Stand over to 12 September 2018.

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