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Union of India - Section

Section 5 in The Khadi Mark Regulations, 2013

5. Obligations of disclosures of persons or certified khadi institutions to public.

- Every person or certified khadi institution engaged in the business of sale of products as khadi or khadi products shall display count of yarn, variety indicating whether it is cotton, wool, silk or a combination of them, name of the producing institution, year and place of production and such other information on the products as may be necessary to harness its unique selling proposition and also keep the record of the physical construction details of ends per inch, picks per inch and width and inform public on demand.