Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 1 in The Victoria Memorial Act, 1903 1. Short title. (1)This Act may be called the Victoria Memorial Act, 1903.[***] [Word and sub-section (2) repealed by the Repealing and Amending Act, 1914 (10 of 1914), Section 3 and Sch. II.]
