Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(7)(a) in Andhra Pradesh Municipalities Development Control Rules, 2008

(a)Buildings of height above 15 meters and below 18 meters in Sl. No. 8 of Table - III, shall be permitted only if such plots abut roads of 12 meters minimum width.