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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(iv) in The U.P. Milk and Milk Products Regulation Order, 1986

(iv)to the use of milk for the manufacture of and to the sale, supply or export of cream, butter, cheese (Paneer) or Ghee by dairies engaged in the pasteurisation or sterilization of liquid milk for public distribution, or