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Madhya Pradesh High Court

Omprakash vs Ganesh Kumar on 29 November, 2024

1 SA-1097-2024 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE SA No. 1097 of 2024 (OMPRAKASH Vs GANESH KUMAR AND OTHERS ) Dated : 29-11-2024 Shri Amol Jain - advocate appearing on behalf of Shri Manoj Jain - advocate for the appellant.

Learned counsel for the appellant sought time to advance his arguments.

List the matter for hearing on admission after four weeks.

(DUPPALA VENKATA RAMANA) JUDGE Aiyer Signature Not Verified Signed by: JAGADISHAN AIYER Signing time: 29-11-2024 16:39:10