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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1)(b) in The Employees' Provident Funds Scheme, 1952

(b)[ in the case of a Regional Committee, at least one shall be from among those [appointed] [Substituted by G.S.R. 1845, dated 28.11.1963 (w.e.f. 30.11.1963).] [under clause (c) and at least one from among those [appointed] [Substituted by G.S.R. 1845, dated 28.11.1963 (w.e.f. 30.11.1963).][under clause (d) of sub-paragraph (1) of paragraph 4. [Substituted by G.S.R. 1845, dated 28.11.1963 (w.e.f. 30.11.1963).]