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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Uttar Pradesh - Subsection

Section 70(2)(a) in The U.P. Co-operative Societies Act, 1965

(a)claims for amounts due when demand for payment is made is either refused or not complied with whether such claims are admitted or not by the opposite party;