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Supreme Court - Daily Orders

Sweta Kiran vs Arnesh Kumar on 8 May, 2018

      ITEM NO.60           REGISTRAR COURT. 2              SECTION XVI­A

                     S U P R E M E  C O U R T  O F  I N D I A
                             RECORD OF PROCEEDINGS


                           BEFORE THE REGISTRAR MR. SANJAY PARIHAR

      Transfer Petition(s)(Civil)  No(s).  348/2018

      SWETA KIRAN                                        Petitioner(s)

                                      VERSUS

      ARNESH KUMAR                                       Respondent(s)

(FOR ADMISSION and IA No.27902/2018­STAY APPLICATION )   Date : 08­05­2018 This petition was called on for hearing today.

For Petitioner(s)   Mr.Abhishek Sharma,Adv.                     Mr. Ranjan Kumar Pandey, AOR                     For Respondent(s)                                UPON hearing the counsel the Court made the following                              O R D E R As   per   postal   tracking   report   in   respect   of   sole   respondent notice   has   been   received   back   undelivered.   Hence,   Ld.counsel   for the petitioner shall within a period of four weeks file the fresh particulars   of   the   above   respondent.   Filing   of   spare   copy   is dispensed with.

List the matter again on 30.07.2018.

                                                SANJAY PARIHAR                                                      Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2018.05.09 16:57:24 IST Reason: