Patna High Court - Orders
The Secretary, Health Cum Executive ... vs M/S Suraksha Diagnostics Pvt. Ltd. on 20 January, 2025
Author: Partha Sarthy
Bench: Partha Sarthy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.1271 of 2024
In
Civil Writ Jurisdiction Case No.15034 of 2014
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1. The Secretary, Health cum Executive Director State Health Society Bihar,
Swasthya Bhawan, Sheikhpura, Patna.
2. The State Programme Officer State Health Society, Bihar, Swasthya
Bhawan, Sheikhpura, Patna.
... ... Appellant/s
Versus
1. M/s Suraksha Diagnostics Pvt. Ltd. A company incorporated under the
Companies Act, having its registered office at DD-18/1, Salt Lake City,
Sector-1, Kolkata-700091, through one of its Directors namely Shri Raman
Kejriwal, son of Shri K.K. Kejriwal, resident of JC21, Salt Lake City,
Sector-3, Kolkata-700098.
2. The State of Bihar through Principal Secretary, Department of Health and
Family Welfare Govt. of Bihar, Patna.
... ... Respondent/s
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Appearance :
For the Appellant/s : Mr. P.K.Shahi, A.G.
Mr.Kishore Kumar Sinha, Advocate
For the State : Mr. S.D.Yadav, AAG-9
Mr. Anil Kumar Verma, AC to AAG-9
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CORAM: HONOURABLE THE ACTING CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE PARTHA SARTHY
ORAL ORDER
(Per: HONOURABLE THE ACTING CHIEF JUSTICE)
4 20-01-2025Let notice be issued to the Respondent No. 1, by both modes i.e. under ordinary process as well as registered cover with AD, on steps being taken by the appellants for filing requisites etc. within a period of one week from today, Patna High Court L.P.A No.1271 of 2024(4) dt.20-01-2025 2/2 returnable on 28th February,2025.
(Ashutosh Kumar, ACJ) ( Partha Sarthy, J) Sujit/Krishna U