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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Tamilnadu - Subsection

Section 19(1)(i) in Tamil Nadu Lease Holds (Abolition and Conversion into Ryotwari) Act, 1963

(i)the whole of the gross annual rent demand in respect of all lands in the lease-hold occupied by any person other than the lessee on the appointed day, less the deduction specified in section 20;