Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(5) in The M.P. Boilers Rules, 1969

(5)Fee for inspection of fitting like de-super heater, steam receiver, separators and separately fired super heater Rs. 500/- for each such fittings. The manufacturers in addition shall provide free of charge the labour and appliances which may be necessary for such mechanical test etc. as are required under the Regulation failing to provide facilities himself for the prescribed tests the manufacturers shall bear the cost for carrying out the test elsewhere.