Section 11 in The Orissa Animal Contagious Diseases Act, 1949
11. Power to control traffic in infective animals.
- The State Government may, by regulations, prohibit or limit the sale of or other traffic in infective animals, or in the carcasses of animals which at the time of their death were infective or in any parts of such animals, or litter, feeding utensils or other things which may carry infection.
