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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of West Bengal - Subsection

Section 61(b) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

(b)complies with such conditions as the General Manager may specific as to the mode in which, and the superintendence under which, communications between house-drains and the drains of the Authority are to be made.