Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 29] [Entire Act] Bombay Presidency - Subsection Section 29(3) in The Bombay University Act, 1974 (3)The term of office of members under clauses (ii), (iii) and (iv) of sub-section (2) shall be three years.
