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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(1)(b) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(b)to fix the limit for the total recurring expenditure and total non-recurring expenditure for the year based on the resources of the Vishwavidyalaya which in the case of Productive works, may include the proceeds of loans;