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[Cites 0, Cited by 0] [Section 20(3)] [Section 20] [Entire Act]

NCT Delhi - Subsection

Section 20(3)(a) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(a)Chakkiwalas (including hullers and pulverisors) who do not make any sale or purchase of agricultural produce but have installed their chakkis including hullars and pulverisors only for grinding agricultural produce for consumers;