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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(2)(c) in Shri Jagannath Temple Act, 1955

(c)to call for tenders for works or supplies and accept such tenders when the amount or value thereof does not exceed [fifty thousand rupees] [Substituted vide Orissa Gazette Extraordinary No. 1836 dated 27.12.2004 (O.A. 12 of 2004).];