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[Cites 0, Cited by 0] [Section 115(1)] [Section 115] [Entire Act]

State of Andhra Pradesh - Subsection

Section 115(1)(ii) in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

(ii)if filed by the defendant or one of several defendants with the capital letter 'B' followed by a numeral, B I , B2, 83- etc.;