Madhya Pradesh High Court
Shri Narayan Sharma vs The State Of Madhya Pradesh on 31 July, 2021
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 CRA-840-2020 The High Court Of Madhya Pradesh CRA-840-2020 (SHRI NARAYAN SHARMA Vs THE STATE OF MADHYA PRADESH AND OTHERS) 4 Gwalior, Dated : 31-07-2021 Heard through Video Conferencing. List the case along with Cr.A. No. 8809/2019.
(S. A. DHARMADHIKARI) (VISHAL MISHRA)
JUDGE JUDGE
(LJ*)
Digitally signed by
LOKENDRA JAIN
Date: 2021.07.31
17:59:36 +05'30'