Patna High Court - Orders
Mumtaz Alam & Anr vs The State Of Bihar & Anr on 21 August, 2013
Author: Anjana Prakash
Bench: Anjana Prakash
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.43329 of 2010
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Mumtaz Alam & Anr
.... .... Petitioner/s
Versus
The State Of Bihar & Anr
.... .... Opposite Party/s
======================================================
with
Criminal Miscellaneous No.29248 of 2008
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Prem Singh Meena
.... .... Petitioner/s
Versus
State Of Bihar & Anr
.... .... Opposite Party/s
======================================================
CORAM: HONOURABLE JUSTICE SMT. ANJANA PRAKASH
ORAL ORDER
3 21-08-2013It appears that notice under registered cover with A/D was issued to O.P. No.2 long back and hence it is now presumed to have been served.
Put up under the heading 'For Admission'.
(Anjana Prakash, J) Mkr./-