Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of Himachal Pradesh - Subsection Section 61(2) in Himachal Pradesh Co-Operative Societies Act, 1968 (2)In respect of the audit of accounts the society shall pay such audit fee, if any, and within such time limit, as may be prescribed.
