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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Madhya Pradesh - Subsection

Section 76(2) in The M.P. Extension of Laws Act, 1958

(2)In sub-section (4) for "the Mahakoshal region" substitute "the State of Madhya Pradesh".After Section 12, insert the following :-"12-A. Composition of Offence. - (1) Any gazetted officer of the Agriculture Department authorised in this behalf by the State Government may, on acceptance of such sum as may be prescribed, compound any offence under this Act or the rules made thereunder.