Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 40 in Companies (Appointment of Sole Agents) Rules, 1975 40. Copies of the annual accounts (balance sheets and profit and loss accounts) of the principal company and the sole selling agents for the last three years.
