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State of West Bengal - Section

Section 7 in The Bengal Medical Act, 1914

7. Publication of names of members.

- The name of every member elected or nominated [under sub-section (1) of section 4] [Words, figures and brackets substituted for the words and figure 'under section 4' by West Bengal Act 16 of 1954.] or section 5 shall be published by the [State Government] [Words 'Provincial Government' first substituted for the words 'Local Government' by the Government of India (Adaptation of Indian Laws) Order, 1937, then again the word 'State' substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] in the [Official Gazette] [Words substituted for the words 'Calcutta Gazette' by the Government of India (Adaptation of Indian Laws) Order, 1937.].