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State of Uttar Pradesh - Section

Section 1 in U.P. Industrial Housing Act, 1955

1. Short title, extent and commencement.

(1)This Act may be called the Uttar Pradesh Industrial Housing Act, 1955.
(2)It shall extend to the whole of Uttar Pradesh.
(3)It shall come into force in such areas and with effect from such date as the State Government may, by notification in the Official Gazette, declare in this behalf.