Bombay High Court
Commissioner Of Customs (Import) vs Siemens Ltd on 8 June, 2023
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
pvr 40cuapp20-22.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CUSTOMS APPEAL NO. 20 OF 2022
Commissioner of Customs (Import), Mumbai. ...Appellant
Vs.
M/s.Siemens Ltd. ..Respondent
__________
Mr. Y. R. Mishra with Mr.Satyaprakash Sharma, for Appellant.
Mr.Anil Balani with Ms.Priyansha Pawar, for Respondent.
__________
CORAM : G. S. KULKARNI &
RAJESH S. PATIL, JJ.
DATE : JUNE 08, 2023 P.C.:
1. Mr.Mishra, learned Counsel for the appellant states that he has been briefed today to appear on behalf of the appellant and seeks time.
2. Stand over to 22 June 2023.
3. Parties are put to notice that on the adjourned date of hearing an endeavour shall be made to hear the parties and pass appropriate orders.
[RAJESH S. PATIL, J.] [G. S. KULKARNI, J.] Page 1 of 1
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