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Bombay High Court

Commissioner Of Customs (Import) vs Siemens Ltd on 8 June, 2023

Author: G. S. Kulkarni

Bench: G. S. Kulkarni

pvr                                                                            40cuapp20-22.odt




              IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                   ORDINARY ORIGINAL CIVIL JURISDICTION

                         CUSTOMS APPEAL NO. 20 OF 2022


Commissioner of Customs (Import), Mumbai.                         ...Appellant
           Vs.
M/s.Siemens Ltd.                                                  ..Respondent

                              __________
Mr. Y. R. Mishra with Mr.Satyaprakash Sharma, for Appellant.

Mr.Anil Balani with Ms.Priyansha Pawar, for Respondent.
                              __________

                               CORAM :         G. S. KULKARNI &
                                               RAJESH S. PATIL, JJ.
                               DATE     :      JUNE 08, 2023

P.C.:

1. Mr.Mishra, learned Counsel for the appellant states that he has been briefed today to appear on behalf of the appellant and seeks time.

2. Stand over to 22 June 2023.

3. Parties are put to notice that on the adjourned date of hearing an endeavour shall be made to hear the parties and pass appropriate orders.

[RAJESH S. PATIL, J.] [G. S. KULKARNI, J.] Page 1 of 1

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