Allahabad High Court
Aitzad Husain Khan vs State Of U.P. And Others on 2 July, 2010
Bench: Vineet Saran, Ran Vijai Singh
Court No. - 35 Case :- WRIT - C No. - 26190 of 2010 Petitioner :- Aitzad Husain Khan Respondent :- State Of U.P. And Others Petitioner Counsel :- J.H. Khan,Gulrez Khan,W.H. Khan Respondent Counsel :- C.S.C.,Ramendra Pratap Singh Hon'ble Vineet Saran,J.
Hon'ble Ran Vijai Singh,J.
Respondents pray for and are granted a week's further time to file counter affidavit. The petitioners shall have two weeks thereafter to file rejoinder affidavit. List immediately after three weeks. The interim order shall continue to operate till the next date of listing.
Order Date :- 2.7.2010 dps