Himachal Pradesh High Court
Vinay Kumar vs . Hpsidc Ltd. on 19 December, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Vinay Kumar vs. HPSIDC Ltd.
.
CWPOA No. 2705 of 2019.
19.12.2022 Present: Mr. M.L. Sharma, Advocate, for the petitioner.
Mr. D.K. Khanna, Advocate, for the respondent.
CMP-T No. 1136 of 2022.
Heard. The application for early hearing is allowed for the reasons stated therein. List the main petition for hearing on 6th March, 2023. The application stands disposed of.
(Satyen Vaidya) Judge.
19th December, 2022.
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