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Himachal Pradesh High Court

Vinay Kumar vs . Hpsidc Ltd. on 19 December, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Vinay Kumar vs. HPSIDC Ltd.

.

CWPOA No. 2705 of 2019.

19.12.2022 Present: Mr. M.L. Sharma, Advocate, for the petitioner.

Mr. D.K. Khanna, Advocate, for the respondent.

CMP-T No. 1136 of 2022.

Heard. The application for early hearing is allowed for the reasons stated therein. List the main petition for hearing on 6th March, 2023. The application stands disposed of.

(Satyen Vaidya) Judge.

19th December, 2022.

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