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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Kerala - Subsection

Section 44(ii) in A.P.J. Abdul Kalam Technological University Act, 2015

(ii)the fees to be charged for enrolment of students for attending such courses in the University and that for admission to the examinations leading to degrees, postgraduate degrees, diplomas, certificates and other academic distinctions, and for registration of graduates and any other type of fees to be charged;