Allahabad High Court
Dr. Shyam Chandra Srivastava vs Estate Of Padmasri Smt. Savitri Sahni on 9 July, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- FIRST APPEAL No. - 57 of 1999 Petitioner :- Dr. Shyam Chandra Srivastava Respondent :- Estate Of Padmasri Smt. Savitri Sahni Petitioner Counsel :- B.C.Agarwal Respondent Counsel :- U.K.Srivastava Hon'ble Devi Prasad Singh,J.
Hon'ble Dr. Satish Chandra.J. Sri B.C.Agrawal is reported to be on sanctioned leave. List the matter after expiry of the leave. Order Date :- 9.7.2010 VB/-