Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 25] [Entire Act] Union of India - Subsection Section 25(d) in The Transfer Of Property Act, 1882 (d)A transfers Rs. 500 to his niece C, if she will desert her husband. The transfer is void.
