Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 90] [Section 41] [Entire Act] Union of India - Subsection Section 41(g) in The Specific Relief Act, 1963 (g)to prevent a continuing breach in which the plaintiff has acquiesced;
