Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(j) in Uttarakhand Freedom of Religion Act, 2018

(j)"Religious priest" means priest of any religion who performs purification Sanskar or conversion ceremony of any religion and by whatever name is called such as pujari, pandit, mulla, maulvi, father etc.;