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State of West Bengal - Section

Section 84 in West Bengal Municipal Corporation Act, 2006

84. Internal audit of accounts by Chief Auditor.

(1)The Chief Auditor shall conduct monthly internal audit of the accounts of the Corporation and shall report thereon to the Commissioner who shall, with the prior approval of the Corporation, cause an abstract of the receipts and expenditure of the month last preceding to be published.
(2)The Chief Auditor shall also conduct such other audit of the accounts of the Corporation as the Corporation may direct.