Section 6(1) in U.P. Zila Panchayats (Voting on Motions of Non-Confidence) Rules, 1966
(1)The Presiding Officer shall have before him a list of members of the [Zila Panchayat] [Substituted by U.P. Act No. 9 of 1994.] and shall thoroughly satisfy himself about the identity of the member before issuing a ballot paper to him.
