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State of Tamilnadu - Section

Section 19 in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973

19. Qualifications, conditions of service, etc., of teachers and other persons employed in private schools.

- The Government may make rules regulating the number, qualifications and conditions of service (including promotion, pay, allowance, leave, pension, provident fund, insurance and age of retirement and rights as respect disciplinary matters) of the teachers and other persons employed in any private school.