Section 13(f) in Kerala Land Assignment Rules, 1964
(f)Lease or licence of land for purposes like the following: -(i)Retting of coconut husks;(ii)Stocking of materials;(iii)Use as play grounds;(iv)Laying of pipe lines;(v)Riding up drainage covering and construction of steps on road margins;(vi)Putting up of shops;(vii)Construction of petrol bunks; and(viii)Such other purposes as may be decided upon by Government from time to time.
