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NCT Delhi - Section

Section 47 in The Delhi Vidyut Board Rules, 1997

47. Right to transfer securities.

- Subject to these rules and to the terms on which the security is issued tire holder of any security may transfer the some is whole or in part except that no mortgage or stock not secured by a trust deed shall be transferred in part, and no part of a stock secured by a trust deed, shall be transferred which is not of an amount for which a stock may be issued by the Board.