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State of Karnataka - Section

Section 24 in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

24. Officers of the University not to accept any remuneration other than that provided for by Statutes.

- The officers of the University shall not be offered nor shall they accept any remuneration for any work in the University save such as may be provided for by the Statutes or other orders regulating their salaries, allowances and other conditions of service.