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State of Uttarakhand - Section
Section 14 in Uttarakhand Ropeways Act, 2014
14. Constitution of District Committee.
- A District Level Committee shall be constituted consisting of the following members:| (a) | District Magistrate | Chairman |
| (b) | Superintendent of Police | Member |
| (c) | Division Forest Officer (of the concerned division) | Member |
| (d) | Sub-Division Magistrate (of the concernedsub-division) | Member |
| (e) | District Ropeway Inspector | Member Secretary |
| (f) | Any other member invited by District Magistrate | Member |