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State of Kerala - Section

Section 71 in Kerala Municipality Building Rules, 1999

71. Submission of applications etc.

(1)Application for permit and other matters required as per these rules may be submitted either jointly or individually.(2) The provisions for submission and disposal of application, filing of completion certificate, extension and renewal of permit and similar matters shall be as in Chapter II.(3) The application fee and permit fee shall be as in Schedule 1 and Schedule 11 respectively.