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[Cites 0, Cited by 0] [Section 12B] [Entire Act]

State of Rajasthan - Subsection

Section 12B(2) in Rajasthan Societies Registration Act, 1958

(2)The Registrar shall, if he is satisfied that the provisions of this Act in respect of change of name have been complied with, register the change of name and issue a certificate of registration altered to meet the circumstances of the case.